Patna High Court - Orders
Lal Babu Singh & Ors vs Parmanand Singh & Ors on 8 August, 2016
Author: Jitendra Mohan Sharma
Bench: Jitendra Mohan Sharma
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.297 of 1996
======================================================
Lal Babu Singh & Ors
.... .... Appellant/s
Versus
Parmanand Singh & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Khurshid Ahmad Siddiqui
Mr. Farooque Ahmad
Mr. Akhouri Baidya Nath Pd.
Mr. Md.Ataul Haque
Mr. Khalid Ahsan
Mr. Deepak Kumar Singh
Mr. Abdul Aziz
For the Respondent/s : Mr. .
Mr. .
Mr. Mahesh.Nr.Parbat
Mr. Sanjay Kumar Giri
======================================================
CORAM: HONOURABLE MR. JUSTICE JITENDRA MOHAN
SHARMA
ORAL ORDER
19 08-08-2016Perused the office note dated 01.08.2016.
The learned counsel for the appellants seeks three weeks time to take steps regarding respondent nos. 3 to 5 and 7 & 8 as at the time of filing of this appeal they were minor but now they have attained majority.
Time is allowed. Put up this appeal after three weeks.
(Jitendra Mohan Sharma, J) Abhay/-
U