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[Cites 0, Cited by 0] [Section 34I] [Entire Act]

State of Gujarat - Subsection

Section 34I(3) in The Gujarat Agricultural Produce Markets Act, 1963

(3)The conditions of appointment and service of the officers and servants and their scale of pay shall-
(a)as regards the Managing Director, be such as may be prescribed, and
(b)as regards the other officers and servants, be such as may be determined by regulations.