Allahabad High Court
Amit Shekhar Bhardwaj And 49 Others vs State Of U.P. And Another on 12 January, 2023
Author: Ashutosh Srivastava
Bench: Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 11285 of 2022 Petitioner :- Amit Shekhar Bhardwaj And 49 Others Respondent :- State of U.P. and Another Counsel for Petitioner :- Agnihotri Kumar Tripathi Counsel for Respondent :- C.S.C.,Archana Singh Hon'ble Ashutosh Srivastava,J.
The writ petition is allowed.
For order, see order of date passed in Writ (A) No.9410 of 2022 (Dinesh Singh Vs. State of U.P. & 2 others).
Order Date :- 12.1.2023 pks