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[Cites 1, Cited by 6]

Allahabad High Court

Amit Shekhar Bhardwaj And 49 Others vs State Of U.P. And Another on 12 January, 2023

Author: Ashutosh Srivastava

Bench: Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 11285 of 2022
 

 
Petitioner :- Amit Shekhar Bhardwaj And 49 Others
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Agnihotri Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Archana Singh
 

 
Hon'ble Ashutosh Srivastava,J.
 

The writ petition is allowed.

For order, see order of date passed in Writ (A) No.9410 of 2022 (Dinesh Singh Vs. State of U.P. & 2 others).

Order Date :- 12.1.2023 pks