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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)A sub-committee shall consist of the following persons, namely:-
(a)Chairperson of the Board;
(b)One member representing the employers;
(c)one member representing the building workers;
(d)One member representing the State Government.