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Supreme Court - Daily Orders

M/S Pradeep Singh Wazir vs Commissioner Of Income Tax on 16 October, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.7                                COURT NO.14                   SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for     Special   Leave   to   Appeal   (C)......CC    No(s).
     18537/2015

     (Arising out of impugned final judgment and order dated 01/06/2015
     in ITA No. 04/2013, passed by the High Court Of Jammu & Kashmir At
     Srinagar)

     M/S PRADEEP SINGH WAZIR                                                 Petitioner(s)

                                                       VERSUS

     COMMISSIONER OF INCOME TAX AND ANR.                                     Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 16/10/2015 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mr. Rakesh Gupta, Adv.
                                          Mr. Ambhoj Kumar Sinha,Adv.
                                          Ms. Poonam Ahuja, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.17 13:46:15 IST Reason: