Supreme Court - Daily Orders
M/S Pradeep Singh Wazir vs Commissioner Of Income Tax on 16 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.7 COURT NO.14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18537/2015
(Arising out of impugned final judgment and order dated 01/06/2015
in ITA No. 04/2013, passed by the High Court Of Jammu & Kashmir At
Srinagar)
M/S PRADEEP SINGH WAZIR Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Rakesh Gupta, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Ms. Poonam Ahuja, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.17 13:46:15 IST Reason: