Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254] [Entire Act] State of Rajasthan - Subsection Section 254(b) in Rajasthan Land Revenue (Land Records) Rules, 1957 (b)If it is raining at the time of observation, it is necessary to complete all operations as quickly as possible to avoid considerable error.
