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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(xxvii) in Dr. Babasaheb Ambedkar Open University Act, 1994

(xxvii)to lay down and regulate the salary scales, allowances and other conditions of services of the employees and the members of the teaching, other academic and non-teaching staff of the University and their code of conduct;