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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(1)(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(a)A person convicted for the commission of murder of, or attempt to murder, the estate leaver or his spouse, descendant, ascendant, adopter or adoptes;