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State of Assam - Section

Section 19 in Assam Opium Rules

19. Prohibition of storage of sale of adulterated opium.

- No licensed vendor shall adulterate or add anything to any excise opium sold or kept for sale by him, He shall not sell any excise opium which he knows to have been adulterated or to have had anything added to it and shall not store such excise opium or permit such excise opium to be stored on his premises.