Section 49(1)(g) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(1)(g) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(g)if it bears a serial number or is of a design, different from the serial numbers and design, as the case may be, of the ballot papers authorised for use at the particular polling station; or

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State of Tamilnadu - Subsection

Section 49(1)(g) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003