Himachal Pradesh High Court
Chuharu Ram vs . Dhani Devi(Deceased) Through Lrs on 22 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Chuharu Ram vs. Dhani Devi(deceased) through LRs .
RSA No. 64 of 2023 22.03.2023 Present: Ms. Meena Devi Advocate for the appellant.
RSA No. 64 of 2023 Notice to respondents returnable within four weeks, on taking steps within three days, be issued.
CMP No. 2670 of 2023 Notice in aforesaid terms.
March 22, 2023 (Vivek Singh Thakur)
(ms) Judge
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