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State of Himachal Pradesh - Section

Section 54 in Himachal Pradesh Private Forests Act, 1954

54. Trees, timber, forest produce, when liable to confiscation.

(1)All trees, timber or other forest produce in respect of which a forest offence has been committed shall be liable to confiscation.
(2)Such confiscation may be in addition to any other punishment prescribed for such offence.