Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Uttar Pradesh - Subsection Section 72(c) in U.P. Revenue Code (Amendment) Act, 2016 (c)in Hindi version, for clause (h), the following clause shall be substituted, namely - ^^t Hkkjr ljdkj dh Fky lsuk] ukSlsuk dk ok;q lsuk lEcU/kh lsok esa lsokjr dksbZ O;fDr ;k mlds lkFk jg jgh mldh iRuh ;k mlds lkFk jg jgk mldk ifr]**.
