Madhya Pradesh High Court
Vinod Paradhi vs The State Of Madhya Pradesh on 15 September, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1509 of 2023
(VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)
Dated : 15-09-2023
Shri Sanjay Sharma - Advocate for the applicant.
Shri Surendra Tiwari - Panel Lawyer for the respondent/State.
Learned counsel for the applicant submits that parties have compromised the matter, therefore, parties are directed to remain present before the Registrar (J-II) for verification and recording of compromise on 25.09.2023.
Learned Panel Lawyer for the State is directed to keep present appellant before Registrar (J-II) on aforesaid date, if in case, he is in jail.
List the matter in the week commencing 03.10.2023 along with the report.
(ACHAL KUMAR PALIWAL) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 9/15/2023 6:52:09 PM