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Madhya Pradesh High Court

Vinod Paradhi vs The State Of Madhya Pradesh on 15 September, 2023

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        CRR No. 1509 of 2023
                                              (VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)

                          Dated : 15-09-2023
                                 Shri Sanjay Sharma - Advocate for the applicant.

                                 Shri Surendra Tiwari - Panel Lawyer for the respondent/State.

Learned counsel for the applicant submits that parties have compromised the matter, therefore, parties are directed to remain present before the Registrar (J-II) for verification and recording of compromise on 25.09.2023.

Learned Panel Lawyer for the State is directed to keep present appellant before Registrar (J-II) on aforesaid date, if in case, he is in jail.

List the matter in the week commencing 03.10.2023 along with the report.

(ACHAL KUMAR PALIWAL) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 9/15/2023 6:52:09 PM