Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(a) in The Orissa State Legal Services Authority Regulations, 1996 (a)payment of the Court fees, process fees, expenses of witnesses and all other charges payable or incurred in connection with any legal proceedings;
