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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)in case of a book built issue, the price of the specified securities offered to an anchor investor shall not be lower than the price offered to other applicants;