Bombay High Court
Phonographic Performance Limited vs Grand Arsh on 1 December, 2025
61 CPCD(L)-18649-2024.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION IN ITS COMMERCIAL DIVISION CONTEMPT PETITION (L) NO. 18649 OF 2024 IN INTERIM APPLICATION (L) NO. 16049 OF 2023 IN COMMERCIAL IP SUIT (L) NO. 16024 OF 2023 Phonographic Performance Limited ...Petitioner Versus Grand Arsh and Others ...Respondents ------------ Mr. D. P. Singh for Petitioner. ------------ Coram : Sharmila U. Deshmukh, J.
Date : 1st December, 2025. P. C. :
1. None appears on behalf of Respondents though office report indicates that notice has been duly served.
2. Let Affidavit-of-service of private notice be filed before the next date.
3. Stand over to 17th December, 2025.
[Sharmila U. Deshmukh, J.] Sairaj 1 of 1