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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2) in Munnar Special Tribunal Act, 2010

(2)All records and other materials of the Tribunal shall on such cessation under sub-section (1) shall be transmitted to the Court and authority concerned and such records shall be deemed to be the part of records of such Courts and authority.