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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(8) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(8)On the receipt of the objections or suggestions, the Collector shall, within two weeks after conducting a summary enquiry, make such changes or modifications as considered necessary in the maps or sketches duly recording reasons thereof, and his decision shall be final.