Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(24) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(24)"systematic land development" includes all or any of the following works;-
(a)Construction of field channels with related structures;
(b)Construction of field drains with related structures;
(c)land shaping, including grading, levelLing building and the like;
(d)realignment of field boundaries and rectangularisation of plots and consolidation of land holdings under a pipe outlet or under an adjacent pipe outlet, wherever necessary, for efficient farm management;
(e)lining of field channels, wherever necessary with suitable material to prevent seepage of water;
(f)construction of field road with related structures;