Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Ministers Travelling Allowance Rules, 1951 6. A Minister may draw mileage at [forty-eight paise per kilometer for journeys] [Vide G.O. Ms.No. 392, Public (Elections-IV), dated the 25th February 1970.] by canal.
