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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(b) in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

(b)Safeguarding so far as may be practicable the interest of any business affected by the attachment and particularly by in the interest of any partners in such business.