Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Punjab - Subsection Section 3B(ii) in Punjab State Legislative Members (Pension and Medical Facilities Regulation) Act, 1977 (ii)who is entitled to such pension, but is not getting; or
