Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(7) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(7)The Departmental Committee shall exercise such other powers and perform such other duties as may be directed by the Faculty Council.