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State of Madhya Pradesh - Section

Section 112 in The M.P. Registration Rules, 1939

112. Indexes how prepared.

- Indexes shall be prepared alphabetically in the language which has been declared to be the Court language of the district, one or more sheets being allotted to each letter of the alphabet in indexes Nos. I, III and IV. The entries in all indexes shall be made immediately the document has been copied or the copy or spare copy or the memorandum has been filed. The forms of the indexes are given in Appendix B (Forms 24, 25 and 261.