Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 24 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011 24. Annual Report on the administration of the Act. - The Government shall prepare an annual report on the administration of this Act and the same shall be placed before the State Legislature.
