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State of Rajasthan - Section

Section 2 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

2. Scope.

- Notwithstanding anything contained in any service rules regulating the recruitment of persons in various services of the State or in the rules that may be framed hereinafter, the dependents of deceased battle casualty defence personnel of Rajasthan during the period from 15-08-1947 to 31-12-1970 shall be eligible for appointment to the posts specified in various service rules and they shall not confer any right to a particular post.