Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Karnataka - Subsection Section 99(b) in The Karnataka Prohibition Act, 1961 (b)in case of resistance, break open any door and remove any other obstacle to his entry into any such house, building or enclosed space;
