Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Jharkhand - Subsection Section 131(g) in Bihar Education Code, 1961 (g)to revive social and cultural activities which, though extremely necessary, for the community life of the people, may yet be dying out for want of proper and adequate interest;
