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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(iii) in A.P. Farmers Organisation Rules, 1997

(iii)The social audit so conducted shall be made known to all the beneficiaries under the Farmers Organisation by way of displaying a list containing the benefits accrued with reference to funds spent on the notice board of the office of each of the Farmers Organisation.