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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Karnataka - Subsection

Section 7A(1)(c) in Karnataka Universities of Agricultural Sciences Act, 1963

(c)every teacher and other employee of the University referred to in sub-section (1) of section 3 and serving in or attached to any of the institutions situated within the territorial jurisdiction of the University of Agricultural Sciences, Dharwad, before the date of commencement of the Amendment Act, shall as from such date stand transferred to the appropriate cadre or category of posts in the University of Agricultural Sciences Dharwad: