Section 42(1)(vi) in The Coal Mines Provident Fund Scheme

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1)(vi) in The Coal Mines Provident Fund Scheme

(vi)[ in Form X or in Form Y in respect of each currency period commencing on or after the 1st April, 1972 in the case of members who have joined the pension scheme, within six weeks from' the date of expiration of the currency period together with a statement in triplicate in Form V (Revised) annexed hereto.] [Sub-clause (vi) to para 42(1) inserted vide Notification No. 11011(1)/72 PF I (i) dated 8.8.72.]

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Union of India - Subsection

Section 42(1)(vi) in The Coal Mines Provident Fund Scheme