Patna High Court - Orders
Param Prakash Nand vs The Union Of India & Ors on 15 March, 2016
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.6362 of 2013 (4) dt.15-03-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6362 of 2013
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Param Prakash Nand
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Neeraj Kumar @ Sanidh
For the Respondent/s : Mr. N.A. Shamsi
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
4 15-03-2016Heard learned counsel for the petitioner and counsel for the Union of India.
Learned counsel for the Union of India makes a prayer for further time to file counter affidavit.
Let this case be listed on 6.4.2016. By that time, the learned counsel for the Union of India is required to file counter affidavit producing original record for perusal of this Court.
It is made clear that if on that day the counter affidavit is not filed, the Court will decide the case on the basis of material available on record.
(Shivaji Pandey, J) Rishi/-
U