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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Himachal Pradesh - Subsection

Section 62(2)(i) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(i)the manner in which a dealer, a hotel-keeper, or a travel agent shall be black-listed and the publication of names and addresses of such a dealer, hotel-keeper or a travel agent;