Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(xviii) in The Punjab Agricultural Produce Markets Act, 1961

(xviii)the management and regulation of provident funds which may be established for the benefit of the employees of the Board or Committees ;