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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in The Gujarat Non-Agriculturists' Loans Act, 1928

(1)The [[State] Government] may from time to time by notification in the [Official Gazette] [The words 'Official Gazette' were substituted for the words 'Bombay Government Gazette' by the Adaptation Indian Laws Order in Council.] make rules to carry out the purpose of this Act.