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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(8) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(8)Expenses of the Ombudsman - The Commission may pass such direction/order, as it thinks appropriate, to meet the expenses of the Ombudsman and its staff.