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[Cites 0, Cited by 0] [Section 189(2)] [Section 189] [Entire Act]

Union of India - Subsection

Section 189(2)(k) in The Air Force Act, 1950

(k)the constitution of authorities to decide for what persons, to what amounts and in what manner, provision should be made for dependants under section 100 and the due carrying out of such decisions;