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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(5)The President, if present, shall preside over the meeting of the Board:Provided that in the absence of the President, the members present shall elect a member from amongst themselves to preside at the meeting.