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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(3) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

(3)The distances referred above shall be measured from the mid point of the entrance of the licenced premises along with the nearest path by which pedestrian ordinarily reaches to the mid point of the nearest gate of the institution or a place of public worship, if there is a compound was and if there si no compound was to the mid-point of the nearest entrance of the Institution /place of public worship.