Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(i) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 (i)[ any building for a period of five years from the date on which the construction is completed and notified to the local authority concerned; or]
