Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Licensing Board (Electrical) Regulations, 1960 6. Quorum. - [Four] [Substituted by Notification No. 3674-2259-XIII, dated 30-7-1964.] members shall form a quorum at any meeting of the Board.
