Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 70 in Manipur Delegation of Financial Powers Rules, 1995 70. Secretary (Law), Government of Manipur in respect of Public Prosecutor (High Court)-cum-Government Advocate (High Court, and Language Cell).
