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[Cites 0, Cited by 0] [Section 49B(4)] [Section 49B] [Entire Act]

Union of India - Subsection

Section 49B(4)(b) in Conduct of Elections Rules, 1961

(b)set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.