Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Bombay Presidency - Subsection Section 61(3) in Bombay Primary Education Act, 1947 (3)The authorised municipality or the school board may at any time withdraw any of the powers, duties or functions so delegated.
