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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Representation Of The People (Amendment) Act, 1996

(b)after clause (j), the following clause shall be inserted, namely:-" (k) section 2 (offence of insulting the Indian National Flag or the Constitution of India) or section 3 (offence of preventing singing of National Anthem) of the Prevention of Insults to National Honour Act, 1971 ;". (69 of 1971 ).