Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jharkhand - Section Section 6 in Bihar Development of Homeopathic System of Medicine Act, 1953 6. Each page of the register shall be verified and signed by the Registrar.
