Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(ii) in The Chartered Accountants (Amendment) Act, 2006 (ii)in sub- section (4),-(a) for the word" President" occurring at both the places, the words" President and the Vice- President" shall be substituted;
