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[Cites 0, Cited by 0] [Section 45(13)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(13)(b) in The Orissa Self-Help Co-operatives Act, 2001

(b)state whether the Co-operative's balance sheet and income and expenditure account dealt with by the report are in agreement with the books of accounts: