Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3) in The West Bengal Schools (Control of Expenditure) Act, 2005

(3)Every rule made under this section shall, as soon as may be after it is made, be laid before the State Legislature.